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[Cites 0, Cited by 0] [Section 178] [Entire Act]

State of Uttar Pradesh - Subsection

Section 178(1) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(1)Every employer undertaking excavation or tunneling work at a construction site of a building or other construction work shall appoint a responsible person for safe operation for such excavation or tunneling work.