Section 2(1)(d) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(d) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(d)'Divisional Commissioner' means the Divisional Commissioner of Shimla Revenue Division;

(dd)[ x x x; [Clause (dd), (e) and (f) deleted vide Act No. 6 of 2010.]