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[Cites 0, Cited by 0] [Section 233] [Entire Act]

State of Assam - Subsection

Section 233(ii) in The Assam Excise Rules, 2016

(ii)The columns in this register are to be used consecutively, irrespective of the number of the cask. The L.P.L. withdrawn must then be entered at once on the "Issues" side of the Register of casks received, etc. and opposite the appropriate cask. Every cask should be emptied consecutively, if possible, commencing from the top of the page and so on to the bottom. Any cask which is found to be leaking should, of course, be emptied at the earliest opportunity.