Bombay High Court
Benin Menahim Yousaf vs John Poleologo on 16 July, 1906
Equivalent citations: (1906)8BOMLR580
JUDGMENT Lawrence Jenkins, K.C.I.E., C.J.
1. We are of opinion that the document of November 1904 does not come within Section 17(d) of the Registration Act, and on the facts appearing on the Reference that the appellant's contention that the agreement of lease was at an end is erroneous and cannot be supported.