Section 15(2)(k) in The Khadi And Village Industries Commission Act, 1956

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(k) in The Khadi And Village Industries Commission Act, 1956

(k)to ensure genuineness and to set up standards of quality and ensure that products of khadi and village industries do conform to the said standards, including issue of certificates or letters of recognition to the concerned persons; and

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Union of India - Subsection

Section 15(2)(k) in The Khadi And Village Industries Commission Act, 1956