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[Cites 0, Cited by 0] [Section 338B(5)] [Section 338B] [Entire Act]

Constitution Subarticle

Section 338B(5)(a) in THE CONSTITUTION (ONE HUNDRED AND SECOND AMENDMENT) ACT, 2018

(a)to investigate and monitor all matters relating to the safeguards provided for the socially and educationally backward classes under this Constitution or under any other law for the time being in force or under any order of the Government and to evaluate the working of such safeguards;