Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6A(4)] [Section 6A] [Entire Act]

State of Gujarat - Subsection

Section 6A(4)(v) in The Gujarat Entertainments Tax Act, 1977

(v)exceeds 100 seats but does not 125 seats, at the rate of Rs. 8000 per month or for part of a month.]