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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Gujarat - Subsection

Section 38(3) in Gujarat State Council for Physiotherapy Rules, 2013

(3)The proposal for the closure shall be made and seconded without debate and shall, unless the Presiding Authority rules otherwise be put forth with. If the proposal is required to be carried, the motion or amendment under debate shall at once be voted on by the Council.