Delhi High Court - Orders
Pr. Commissioner Of Income Tax-6, New ... vs Mercer Consulting India Pvt. Ltd. ... on 8 January, 2019
Author: Sanjiv Khanna
Bench: Sanjiv Khanna, Vinod Goel
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 217/2017
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI
..... Appellant
Through: Mr. Asheesh Jain, Sr. Standing Counsel
with Mr. Dushyant Sarna, Advocate.
versus
MERCER CONSULTING INDIA PVT. LTD. (FORMERLY
KNOWN AS M/S MERCER INDIA PVT. LTD.) ..... Respondent
Through: Mr. Sandeep Karhail and Mr.
Purushottam Anand, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 08.01.2019 In spite of second call counsel for the assessee has not been able to appear. Regular Bench has not assembled today.
Re-list on 19th March, 2019.
SANJIV KHANNA, J.
VINOD GOEL, J.
JANUARY 08, 2019 MR