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Union of India - Section

Section 224 in The Railway Protection Force Rules, 1987

224. Procedure for dealing with shortages.

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(a)All such shortages which are discovered either at unloading or repacking ortransshipment or at destination station from resealed wagons shall be enteredin the "Unlocalised Crime Register" of the Post unless the same appears tohave taken place within the jurisdiction of the Post when it should be enteredin the "Localised Crime Register".
(b)After preliminary inquiry, the case may be transferred as per procedure givenin rule 226 to the Post in whose jurisdiction the crime is suspected to havetaken place or the last resealing station in case the wagon was resealed atmore than one station enroute.