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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(k) in The Rajasthan Secondary Education Act, 1957

(k)[ "Secondary Education" means such general, special or vocational education forming in itself a complete and purposive whole, which follows immediately, the state of Middle School Education or education equivalent thereto, and precedes immediately the stage of education controlled by any University in Rajasthan: [Substituted by Rajasthan Act No. 25 of 1964, w.e.f. 1.3.1962 published in Rajasthan Gazette Part IV-A Extraordinary dated 5.10.1964.]