Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Jammu-Kashmir - Subsection Section 14(6) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018 (6)The Government shall have the power to conduct the special audit or performance audit of the State Fund and of the State Authority through the Accountant General.
