Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 25 in Kerala Tax on Entry of Goods Into Local Areas Act, 1994 25. [Paints of all descriptions] [Inserted by Act 7 of 2002 w.e.f. 1-4-2002.]
