Section 6 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984
6. Age limit.
- No person, other than a company or an association of persons, shall be entitled to obtain or hold any licence under the [Act] [Substituted for the word 'Ordinance' by G. O. Ms. No. 1682, Home (Cinema - B), Department, dated the 11th November 1991.] unless such person has attained the age of twenty years.
