Madhya Pradesh High Court
Shri Chhotelal Gupta vs Union Of India on 18 June, 2019
1 MA-2837-2019 The High Court Of Madhya Pradesh MA-2837-2019 (SHRI CHHOTELAL GUPTA Vs UNION OF INDIA) 1 Jabalpur, Dated : 18-06-2019 None present for the parties. Advocates are not participating in the Court work. Therefore, the case is adjourned. List after two weeks.
(B. K. SHRIVASTAVA) JUDGE TG /-
Digitally signed by TRUPTI GUNJAL Date: 18/06/2019 12:58:13