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Supreme Court - Daily Orders

Thomas Cook (India) Ltd. vs M/S Beach Ark Hotels Pvt.Ltd. . on 6 August, 2019

Bench: N.V. Ramana, Mohan M. Shantanagoudar, Ajay Rastogi

     ITEM NO.105                                 COURT NO.3                   SECTION IX

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

                                          Civil Appeal      No.5853/2011

     THOMAS COOK (INDIA) LTD.                                                 Appellant(s)

                                                       VERSUS

     M/S BEACH ARK HOTELS PVT.LTD.                    & ANR.                  Respondent(s)

     WITH
     C.A. No. 5854/2011 (IX)

     Date : 06-08-2019 These appeals were called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE N.V. RAMANA
                              HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                              HON'BLE MR. JUSTICE AJAY RASTOGI

     For Appellant(s)
                                         Mr. U.A. Rana, Adv.
                                         Mr. Himanshu Mehta, Adv.
                                         For M/S. Gagrat And Co, AOR

                                         Mr. Subhranshu Dash, Adv.
                                         Mr. M. J. Paul, AOR
     For Respondent(s)
                                         Mr. U.A. Rana, Adv.
                                         Mr. Himanshu Mehta, Adv.
                                         For M/S. Gagrat And Co, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

It is represented by the learned counsel appearing for Respondent No.1 – Company (Beach Ark Hotels Pvt. Limited) in Civil Appeal No.5853 of 2011 and appellant in Civil Appeal No.5854/2011 is de-listed and it is now not in existence.

To get further instructions in the matters, list the appeals after two weeks.

Signature Not Verified Digitally signed by VISHAL ANAND Date: 2019.08.06 16:59:40 IST Reason:
     (VISHAL ANAND)                                                         (RAJ RANI NEGI)
     COURT MASTER (SH)                                                     ASSISTANT REGISTRAR