Supreme Court - Daily Orders
Thomas Cook (India) Ltd. vs M/S Beach Ark Hotels Pvt.Ltd. . on 6 August, 2019
Bench: N.V. Ramana, Mohan M. Shantanagoudar, Ajay Rastogi
ITEM NO.105 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.5853/2011
THOMAS COOK (INDIA) LTD. Appellant(s)
VERSUS
M/S BEACH ARK HOTELS PVT.LTD. & ANR. Respondent(s)
WITH
C.A. No. 5854/2011 (IX)
Date : 06-08-2019 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Appellant(s)
Mr. U.A. Rana, Adv.
Mr. Himanshu Mehta, Adv.
For M/S. Gagrat And Co, AOR
Mr. Subhranshu Dash, Adv.
Mr. M. J. Paul, AOR
For Respondent(s)
Mr. U.A. Rana, Adv.
Mr. Himanshu Mehta, Adv.
For M/S. Gagrat And Co, AOR
UPON hearing the counsel the Court made the following
O R D E R
It is represented by the learned counsel appearing for Respondent No.1 – Company (Beach Ark Hotels Pvt. Limited) in Civil Appeal No.5853 of 2011 and appellant in Civil Appeal No.5854/2011 is de-listed and it is now not in existence.
To get further instructions in the matters, list the appeals after two weeks.
Signature Not Verified Digitally signed by VISHAL ANAND Date: 2019.08.06 16:59:40 IST Reason: (VISHAL ANAND) (RAJ RANI NEGI)
COURT MASTER (SH) ASSISTANT REGISTRAR