Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 33] [Entire Act] Union of India - Section Section 1 in Indian Companies Act, 1913 1. Short Title, Commencement And Extent (1)This Act may be called the Indian Companies Act, 1913.(2)It shall come into force on the first day of April 1911; and(3)It extends to the whole of British India including British Baluchistan and the Sambhal Parganas.
