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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Himachal Pradesh - Subsection

Section 21(5) in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

(5)The Head of Centre shall ensure that all facilities provided in the Centre are child friendly and conducive for children, including Children With Special Needs (CWSNs).