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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(9)(d) in Tamil Nadu Town and Country Planning Act, 1971

(d)any material change in the use of a building including the conversion of the use of any part used for human habitation into a greater number of such parts;