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State of Maharashtra - Section

Section 110 in Maharashtra Police Act

110. Behaving indecently in public.

No person shall wilful and indecently expose his person in any street or public place or within sight of and in such manner as to be seen from, any street or public place, whether from within any house or building or not, or use indecent language or behave indecently or riotously, or in a disorderly manner in a street or place of public resort or in any office, station or station house.