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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(4) in Madhya Bharat Women's and Children's Institutions Licensing Act, 1954

(4)The Licensing Authority may communicate to the institution inspected any directions in regard to maintenance and furnishing of such information as may be required of the manager who shall comply with them.