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Union of India - Section

Section 3 in The Bangalore Metro Railway (Carriage and Ticket) Rules, 2011

3. Carriage of goods or luggage.

- No person shall, while travelling in Bangalore Metro Railway, carry with him any goods other than baggage containing personal belongings not exceeding 60 centimetre x 45 centimetre x 25 centimetre in size and 15 kilogram in weight, except with the prior approval of the Bangalore Metro Railway administration.