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Andhra Pradesh High Court - Amravati

M.Krishna Prasad vs The Chief Engineer A.P.S.E.B Central ... on 27 November, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE: W.P.No.21568 of 2008 PROCEEDING SHEET Sl. OFFICE Date ORDER No. NOTE

30. 27.11.2023 HN,J No representation on either side. Post on 04.12.2023 finally.

_______ HN,J KAS