Andhra Pradesh High Court - Amravati
M.Krishna Prasad vs The Chief Engineer A.P.S.E.B Central ... on 27 November, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE: W.P.No.21568 of 2008 PROCEEDING SHEET Sl. OFFICE Date ORDER No. NOTE
30. 27.11.2023 HN,J No representation on either side. Post on 04.12.2023 finally.
_______ HN,J KAS