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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(d) in The Income Tax Act, 1961

(d)[ any person, for or in connection with the vesting in the Government, or in any corporation owned or controlled by the Government, under any law for the time being in force, of the management of any property or business;] [ Inserted by Act 21 of 1973, Section 4 (w.r.e.f. 1.4.1972).]