Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(x) in Assam Ease of Doing Business Act, 2016

(x)The applicants may file online for Multiple clearances. Applicant/s shall be given an option to file for all clearances at one time or multiple time, as the case maybe;