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State of Madhya Pradesh - Section

Section 3 in The M.P. Cattle Diseases Rules, 1961

3. Period of immunity.

- When any cattle is proved to have been vaccinated against contagious disease by the Goat-Virus-alone method, the period of eighteen months shall, for the purposes of clause (a) of sub-section (1) of Section (4) of the Act, be extended to three years.