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Union of India - Section

Section 11 in University Grants Commission (Conferment of Autonomous Status upon Colleges and Measures for Maintenance of Standards in Autonomous Colleges) Regulations, 2018

11. Examination Cell & System.

- 11.1 Autonomous College shall have an Examination Cell headed by Controller of Examinations. The Principal of the college shall be the Chief Controller, Examinations.
11.2The Controller of Examinations shall be assisted by the Deputy Controller of Examinations along with other office support.