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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Puducherry - Subsection

Section 10(3) in Puducherry Protection of Interests of Depositors in Financial Establishments Act, 2004

(3)Any pending case in any other court in respect of which the provisions of this Act are invoked shall stand transferred to the Designated Court from the date of order issued under sub-section (2) of section 4 of this Act.