Andhra Pradesh High Court - Amravati
Rev. Dr.G.Sam vs Andhra Evangelical Lutheran Church ... on 13 December, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
APHC010157152022
IN THE HIGH COURT OF ANDHRA [3494]
PRADESH
AT AMARAVATI
(Special Original Jurisdiction)
FRIDAY, THE THIRTEENTH DAY OF DECEMBER
TWO THOUSAND AND TWENTY FOUR
PRESENT
THE HONOURABLE SRI JUSTICE NINALA JAYASURYA
AND
THE HONOURABLE SMT JUSTICE SUMATHI JAGADAM
LETTER PATENT APPEAL (Filing) No.12628 of 2022
Between:
1. Rev. Dr.G.Sam
Sam Sampath Kumar, Moderator Bishop,
AELC, Brodipet, Guntur, and others
...Appellants
Appellants
AND
1. Andhra Evangelical Lutheran Church (AELC), Guntur,
Rep. by its Secretary
Secretary-Chinnam Kishore Babu, and others
...Respondents
Respondents Counsel for the Appellant Appellants : Mr.Rambabu Koppineedi Counsel for the Respondents:
Respondent Mr.G.Elisha Mr.G.Tuhin Kumar The Court made the following JUDGMENT: (per NJS,J) Heard Mr.M.R.K.Chakravarthy, learned counsel appearing for the appellants.
2. At the time of considering the matter, Mr.G.Elisha, learned counsel appearing through online submits that subsequent to filing of the present L.P.A., Contempt Case No.1012 of 2021 was s closed on 12.9.2023. In view of the same, the cause does not survive for adjudication.
2LPA_SR_12628_2022
3. Accordingly, the L.P.A. at the S.R. stage is closed. Consequently, I.A.Nos.1 to 4 of 2022 shall stand closed.
____________________ NINALA JAYASURYA,J __________________________ SUMATHI JAGADAM,J December 13, 2024 vasu