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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(3)(f) in Mizoram Scheduled Tribes and Scheduled Castes (Regulation of Issuance and Verification of) Community Certificates Act, 2014

(f)to examine any person acquainted with the facts and circumstances of the case;