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Supreme Court - Daily Orders

Yuvraj Udyog Tr.Prop. vs Authorised Officer Union Bk.Of ... on 2 July, 2014

ö               ITEM NO.33                   COURT NO.8                    SECTION IX

                              S U P R E M E C O U R T O F I N D I A
                                         RECORD OF PROCEEDINGS
               Petition(s) for Special Leave to Appeal (C) No(s). 4727/2012

               (Arising out of impugned final judgment and order dated
               17/11/2011 in WP 11537/2010 passed by the High Court Of Bombay
               At Aurangabad Bench)

               YUVRAJ UDYOG TR.PROP.                                    Petitioner(s)

                                                    VERSUS

               AUTHORISED OFFICER UNION BK.OF INDIA&ANR                 Respondent(s)

               (with appln. (s) for permission to file additional documents and
               prayer for interim relief)


               Date : 02/07/2014 This petition was called on for hearing today.

               CORAM :
                                  HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
                                  HON’BLE MR. JUSTICE R. K. AGRAWAL


               For Petitioner(s)       Mr. Sudhanshu S.choudhari,Adv.


               For Respondent(s)       Mr. C.G. Solshe ,AOR(Not present)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Learned counsel for the petitioner states, that the dispute between the parties, arising out of the impugned order, has since been settled, and as such, he does not wish to press this petition.

The special leave petition is dismissed as not pressed.

Signature Not Verified

(Parveen Kr. Chawla) Digitally signed by (Phoolan Wati Arora) Court Master Parveen Kumar Chawla Date: 2014.07.03 16:35:27 IST Assistant Registrar Reason: