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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2)(b) in Pension Fund Regulatory and Development Authority (Trustee Bank) Regulations, 2015

(b)to ensure that the books of account, records including telephone records and electronic records and documents are being maintained in the manner required under these regulations;