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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(2)(i) in Raksha Shakti University Act, 2009

(i)be the chief executive and academic officer of the University. He shall preside over the meetings of the [****] [Deleted 'Board' by Gujarat Act No. 14 of 2013, dated 10.4.2013.], Academic Council and the Finance Committee;