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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Madhya Pradesh - Subsection

Section 84(7) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(7)A voter shall then put a cross mark "X" against the name of the candidate for whom he wishes to vote, fold it up and insert it in the ballot box kept before the President. If a voter is unable to do so, the President may mark the ballot paper in secret place, according to the directions of voter and insert it in the ballot box, kept before him.