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State of Gujarat - Section

Section 67 in Sardar Patel University Act, 1955

67. Removal by State Government of difficulties at the commencement of the Act.

- If any difficulty arises as to the first constitution or re-constitution of any authority of the University after the coming into force of this Act or otherwise in first giving effect to the provisions of this Act, the State Government, as occasion may require, may by order do anything which appears to it necessary for the purpose of removing the difficulty.