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State of Tamilnadu - Section

Section 80 in General Statutes of the Dr. M.G.R. Medical University

80. Statute - Senate in Committee Procedure of. - The proceedings of the Senate in Committee shall be governed by the same rules of debate as those of the Senate except that no notice of a motion shall be required and that a motion need not be seconded and that a member may speak on a motion any number of times.