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State of Jammu-Kashmir - Section

Section 36D in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.)

36D. Police Officers bound to seek technical clearance from Authorised Officer.

- Any Police Officer seizing any property under the provisions of this act or rules framed thereunder shall be bound to seek technical clearance of the authorised officer to lodge a complaint to the magistrate under section 26 of the Act.]