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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Sikkim - Subsection

Section 24(1)(f) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(f)cuts, pollards, girdles, lops, taps or burns any tree or strips off the bark or otherwise damages the same;