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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(3) in The Special Economic Zones Rules, 2006

(3)In the event of a gems and jewelery Unit ceasing its operation, gold and other precious metals, alloys, gem and other materials available for manufacture of jewelery shall be handed over to an agency nominated by the Central Government at a price to be determined by that agency.