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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Goa - Subsection

Section 60(4) in The Goa, Daman and Diu Chit Funds Act, 1973

(4)The Registrar or the Inspecting Officer may apply for assistance to an officer-in-charge of a police station and take police officers to accompany and assist the Registrar or the Inspecting Officer in performing his duties under this Act.