Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 35 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005

35.

If the Commission admits the petition, if may give such orders and directions, as if it may deem necessary, for service of notices to respondent(s) and other affected parties for the filing of replies and rejoinder in opposition or in support of the petition in such from as the Commission may direct.