Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 554 in The Companies Act, 1956 554. Liquidator not to pay moneys into private banking account . Neither the Official Liquidator nor any other Liquidator of a company shall pay any moneys received by him in his capacity as such into any private banking account.
