Section 12A in The Assam Amusements and Betting Tax Rules, 1939
12A.
Every cinema proprietor shall display conspicuously a notice in Form I-C annexed to these rules, in English and in the principal local vernacular or vernaculars at the window or at the place where the ticket authorising admission to an entertainment is sold and shall also flash daily this notice on the screen at each show between the news reel and the main picture for sufficient length of time.
