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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The U.P. Employees' State Insurance Labour Medical Service Auditors Service Rules, 1997

(2)The strength of the Service and of each category of post therein shall, until orders varying the same are passed under sub-rule (1) be as given in the appendix :Provided that-