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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(a) in The Jammu And Kashmir (Prevention Of Unfair Means) Examinations Act, 1987

(a)"board" means the Jammu and Kashmir State Board of Schools Education established under the Jammu and Kashmir Board of School Education Act, 1975;