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[Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act]

State of Uttar Pradesh - Subsection

Section 245(1)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)a drain be constructed of such size, material and description, at such level and with such fall as shall appear to the Municipal Commissioner to be necessary for the effectual drainage of such building;