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Calcutta High Court (Appellete Side)

National Consumers Cooperative Stores ... vs State Of West Bengal & Ors on 29 April, 2022

Author: Hiranmay Bhattacharyya

Bench: Hiranmay Bhattacharyya

29.04.2022 12 RP Ct.25 WPA 12047 of 2015 National Consumers Cooperative Stores Ltd.

Vs. State of West Bengal & Ors..

Mr. Arkadipta Sengupta Mr. Subhajit Das ... For Petitioner Mr. Sirsanya Bandopadhyay, Ld. Junior Standing Counsel Mr. A.K. Nag ... For State Mr. Bandopadhyay, learned Junior Standing Counsel concluded his argument.

Hearing is concluded and judgment is reserved.

(Hiranmay Bhattacharyya, J.)