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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 51(1)(c) in Jammu and Kashmir Municipal Corporation Act, 2000

(c)to furnish a report by himself or to obtain from any Corporation officer or other employee subordinate to him and furnish with his own remarks thereon, a report upon any subject concerning or connected with the administration of this Act or any municipal authority.