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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Tamilnadu - Subsection

Section 62(1) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(1)Every building shall be provided with an adequate number clearly indicated entrances and exists so placed and maintained as readily to afford the audience ample means of safe movement, and with a passage [1 metre] [Substituted by G.O. Ms. No. 3999, Home, dated 23rd November 1962.] width for every ten rows of seating accommodation. By adequate is meant [1.5 linear metres] [Substituted by G.O. Ms. No. 3999, Home, dated 23rd November 1962.] of exit way for [45 square metres] [Substituted by G.O. Ms. No. 3999, Home, dated 23rd November 1962.] of sitting space inside.