Section 61 in Reductions and Remissions (Andhra Pradesh)
61.
Bond executed by an evacuee from outside India for the repayment of such sum or sums as have been or may, in future, be expended by the Government whether in cash or otherwise for his maintenance and accommodation while in India or for the maintenance and accommodation of any persons dependent on him as their parent or guardian. (G.O.Ms. No. 390, Revenue, dated 12th February, 1942).
